Section 10 in The West Bengal Universities (Control of Expenditure) Act, 1976
10. Repeal and savings.
(1)The West Bengal Universities (Control of Expenditure) Ordinance, 1976, is hereby repealed.(2)Anything done or any action taken under the West Bengal Universities (Control of Expenditure) Ordinance, 1976, shall be deemed to have been validly done or taken under this Act as if this Act had commenced on the 30th day of January, 1976.The Schedule[See section 2(c)]Government of West BengalEducation DepartmentCollege SponsoredNo. 372-Edn.(CS)/5P-9/74From : Shri B. N. Chatterjee, I.A.S., Joint Secretary to the Government of West Bengal,To : The Director of Public Instruction, West Bengal.Calcutta, the 7th April 1975.Subject: Revision of salary scales of University and College teachers.The undersigned is directed to say that the Government of India, in their letter No. F.I-40/74-U.I, dated 2nd November 1974, of the Ministry of Education and Social Welfare, requested the State Government to consider the question of implementing in this State the scheme of the revised pay scales of University and College teachers as recommended by the University Grants Commission with such modifications, if any, as may be considered necessary to suit local conditions. The Government of India offered to render financial assistance to the extent of 80 per cent, of the additional expenditure involved in giving effect to the revised scales of pay subject to the following conditions :-(i)Central assistance to this extent will be available for the period January 1, 1973 to March 31, 1979;(ii)the State Government will bear the entire balance of expenditure and will not pass on the liability for any portion of it to the Universities or the management of private colleges; and(iii)the State Government will take over the entire responsibility for maintaining the revised scales with effect from April 1, 1979.
