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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 88(2)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)it shall be couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage.