Himachal Pradesh High Court
Rajat Bhardwaj & Others vs . State Of H.P. & Others. on 29 September, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Rajat Bhardwaj & others Vs. State of H.P. & others.
CWP No. 6819 of 2022 .
29.09.2022 Present: Mr. Vishwa Bhushan, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos. 1 to 3.
Mr. Dinesh K. Thakur, Advocate, for respondent No. 4.
List on 30.09.2022 at 12.30 p.m. ( A.A. Sayed ) Chief Justice September 29, 2022 ( Jyotsna Rewal Dua ) (hemlata) Judge ::: Downloaded on - 30/09/2022 20:03:05 :::CIS .
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