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State of Bihar - Section

Section 24 in Bihar Urban Local Body (Community Participation) Rules, 2013

24. Alternative Options.

- Without prejudice to the generality of the foregoing provision,
(a)Ward Committee shall be responsible for decentralized management of the following functions:
(i)primary collection of Solid Waste and decentralized management of solid waste;
(ii)de-silting of drains;
(iii)maintenance of street-lights;
(iv)maintenance of parks,
(v)de-weeding of ponds
(vi)Road works including construction, maintenance and restoration of ; and
(vii)General beautification of the locality.
(b)the Ward Committee shall be specifically empowered to examine various alternative implementation options in the above mentioned areas
(c)the proposal with respect to the alternative implementation option by the local committees shall be submitted to the Ward Committee and shall be taken up for discussion at the next meeting of the Ward Committee.
Part-VI Functioning of Ward Committees