Section 24(a) in Bihar Urban Local Body (Community Participation) Rules, 2013
(a)Ward Committee shall be responsible for decentralized management of the following functions:(i)primary collection of Solid Waste and decentralized management of solid waste;(ii)de-silting of drains;(iii)maintenance of street-lights;(iv)maintenance of parks,(v)de-weeding of ponds(vi)Road works including construction, maintenance and restoration of ; and(vii)General beautification of the locality.
