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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(1)The Bangalore Metro Railway Administration shall, in the case where it desires to alter or make changes in electric traction equipments when it materially affects its design characteristics and is directly connected the train operation, such metro railway administration, apply for such alternation or change in electric traction equipment to the Commissioner.