Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(20) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (20)While the elephant is in transit, suitable protocols shall be in place for safe guarding and regulating the elephant.
