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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008

(2)Deputy Secretary (Rajasthan Administrative Service Selection Scale Officers), Director & Legal Adviser (Joint Legal Remembrancer) and Head Legal Assistant (Rajasthan Legal Service), Senior Accounts Officer, Account Officer and other supporting staff shall be provided by the Government to the Board in the regular course as per requirement of the Board.