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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(2)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)A creditor making an application under section 82 shall deposit a sum of rupees one hundred and fifty as security towards the cost of the inspection or investigation sought for by him.