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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(c) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(c)in relation to any matter with respect to the reservation and allotment of symbols and registration of political parties, for which this order makes no provision or make insufficient provision, and provision is in the opinion of the State Election Commission necessary for the smooth and orderly conduct of elections.