Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Jharkhand - Subsection Section 140(c) in Bihar Education Code, 1961 (c)Such monthly and annual lists should be forwarded to the Director of Public Instruction, Bihar by the Regional Deputy Director of Education who will indicate the frequency of inspection of various institutions by various Inspecting Officers.
