Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 468 in M.P. Civil Court Rules, 1961

468. Register of checking of process-server's work by sale Amins.

- This register should be scrutinized by the officer-in-charge every month. It should be seen that the checking is thorough and scrupulous. The Nazir should select processes to be checked by the sale amin and should see that all processes which involve any suspicion of dishonesty careless work by the process-server are included. He should also bring to the notice of the officer-in-charge all cases in which the process-server appears to be at fault.