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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(7)(a) in The Gujarat Veterinary Practitioners Act, 1969

(a)Every registered veterinary practitioner shall be given a certificate of registration in the form prescribed by rules. He shall display the certificate of registration in a conspicuous place in his dispensary, clinic or place of practice.