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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The Mines Rescue Rules, 1985

(3)A record shall be kept at every rescue station of all persons undergoing practices and receiving instructions. Such record shall contain-
(i)the date and the character of each practice;
(ii)the conditions of each person after the practice, and if anything abnormal was observed in his condition, whether it was due to a defect of the apparatus or to that person; and
(iii)any other relevant information.