Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(3) in Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977 (3)It shall be deemed to have come into force on the 21st January, 1977.
