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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977

1. Short title, extent and commencement:-

(1)This Act may be called the Andhra Pradesh Assigned Lands (Prohibition of Transfers) Act, 1977.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall be deemed to have come into force on the 21st January, 1977.