Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of West Bengal - Subsection Section 40(b) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (b)providing for matters which by this Act or the Statutes, [or the Ordinances] [Words inserted by W. B. Act 31 of 1981.] have to be regulated by regulation.
