Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(b) in The Harbour Craft Rules for the Port of Madras, 1935 (b)take it alongside a steamer approaching an anchorage or mooring berth before such steamer has come to anchor or been secured in her berth.
