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Union of India - Section

Section 20 in The Harbour Craft Rules for the Port of Madras, 1935

20. Harbour craft not to interfere with moorings or with vessels before they anchor.

- No tindal or other person in charge of or navigating any registered harbour craft shall
(a)attempt to make such harbour craft fast to any mooring buoy or quay in such a manner as to obstruct the use of such mooring buoy or quay by a steamer, or
(b)take it alongside a steamer approaching an anchorage or mooring berth before such steamer has come to anchor or been secured in her berth.