Bombay High Court
Manoj Vasudev Vaidya vs The State Of Maharashtra on 27 March, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4471 OF 2017
Balaram Janardan Suryarao ....Petitioner
V/S
The State Of Maharashtra And Ors ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 374 OF 2013 Rajendra Pandharinath Ghorpade ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 375 OF 2013 Sambhaji Dnyanobha Shinde ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 376 OF 2013 Manoj Vasudev Vaidya ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 377 OF 2013 Ruchita Rajendra Ghorpade ....Applicant V/S Page 1/3 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 05:13:30 ::: The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 428 OF 2013 Satish Dattaraya Oak ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 430 OF 2013 Sudarshna Dharmaji Todankar ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 431 OF 2013 Nandkishor @ Ram Gopal Patkar And Anr ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 432 OF 2013 Milind Vitthal Narvekar And Ors ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 42 OF 2018 Santosh Kumar Singh Jha ....Petitioner V/S Page 2/3 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 05:13:30 ::: The State Of Maharashtra And Ors. ....Respondent Mr.A. V. Chatuphale for Applicant in APL.No.428/2013. Ms.Minal Chandnani and Ganesh Mohite for the Petitioner in Cr.W.P.No.4471/2017 and Applicant in APL Nos.1024/2017,1025/2017, 1030/2017, 1028/2017, 1029/2017,1000/2017 Ms.Prachi Khandge i/by M/s.M.P.Vashi and Associates for the Applicant in APL.Nos.374/2013, 375/2013, 376/2013, 377/2013,430/2013.
Mr.Ritesh Ratnam i/by.Mr.Ganesh Gole for the Applicant in APL.No.431/2013 and 432/13. Mr.K.V.Saste, Addl PP for State. (Appearance not supplied) CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 27th March, 2019 P.C. :
Stand over to 09/04/2019.
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