Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 170B(2)] [Section 170B] [Entire Act]

State of Bihar - Subsection

Section 170B(2)(e) in The Bihar Panchayat Raj Act, 2006

(e)Execution of schemes/programmes/responsibilities given from time to time by Ward Sabha/Gram Panchayat.