Section 170B(2) in The Bihar Panchayat Raj Act, 2006
(2)Ward Implementation and Management Committee shall mainly discharge the following functions:-(a)To generate proposals and determine the priority of schemes and development programmers for consideration of the Ward Sabha.(b)To asist the Ward Sabha in generating awareness in issues like literacy, public sanitation, health, environment, pollution control etc.(c)To select appropriate locations on behalf of Ward Sabha for water supply, public sanitation units and other public amenity schemes.(d)To work under general control of Ward Sabha/Gram Panchayat for prevention of epidemics and natural calamities.(e)Execution of schemes/programmes/responsibilities given from time to time by Ward Sabha/Gram Panchayat.
