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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(1)(v) in Tamil Nadu Co-operative Societies Rules, 1988

(v)ninety per cent of the market value of the State Land Development Bank's debentures and other trustee securities such as municipal loans, etc. including the shares of the Industrial Finance Corporation and the entire purchase value of the post office cash certificates; and