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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Coal Bearing Areas (Acquisition And development) Act, 1957

(2)It [extends] [The Act comes into force in Pondicherry an 1-10-1963 : vide Reg. 7 of 1963. s.3 and Sch. I. ] to the whole of India, except the State of Jammu and Kashmir.