Section 3(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

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State of Gujarat - Subsection

Section 3(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.

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State of Gujarat - Subsection

Section 3(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008