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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(1) in The Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983

(1)This Act may be called the Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983.