Section 9(2) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009
(2)document in support of column (5) of Para 7.DeclarationI .................(Name in full in block letters), son/daughter/wife of Shri ..........do hereby declare that the information and particulars in Paras 1 to 9 are true and correct to my best knowledge and belief and I have not suppressed any material facts relating thereto.Place:Date:Signature of the Chief Executive/Director/Manager/Proprietor with sealTo,()Name of the OfficerDesignationAddress
