Section 9 in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009
9. List of enclosures :-
(1)bill or Invoice or Cash Receipt (Self-certified) are enclosed as a proof of the value of machine or equipment mentioned in column (4) of Para 7,(2)document in support of column (5) of Para 7.DeclarationI .................(Name in full in block letters), son/daughter/wife of Shri ..........do hereby declare that the information and particulars in Paras 1 to 9 are true and correct to my best knowledge and belief and I have not suppressed any material facts relating thereto.Place:Date:Signature of the Chief Executive/Director/Manager/Proprietor with sealTo,()Name of the OfficerDesignationAddress
