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[Cites 0, Cited by 0] [Section 75(10)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(10)(a) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(a)in the case of a powder, solution or ointment, with the total quantity thereof in the package or bottle, and the percentage of the drugs in the powder, solution or ointment;