Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in Designs Act, 1911 (3)It shall come into force on the first day of January, 1912.Definitions. 2.Definitions. In this Act, unless there is anything repugnant in the subject or context:- 6* * * *
