Section 46(9) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

[Cites 0, Cited by 0] [Section 46] [Entire Act]

(9)The suggested staffing pattern for an institution with a capacity of 100 juveniles or children could be as mentioned below :

Sl. No.	Designation	No. of Posts
1.	Superintendent	1
2.	Counsellor	2
3.	Case Worker or Probation Officer	2
4.	House Mother or House Father	2
5.	Educator (Voluntary or part time)	2
6.	Vocational Instructor	1
7.	Doctor (Part time)	1
8.	Paramedical Staff	1
9.	Stock-keeper-cum-Accountant	1
10.	Driver	1
11.	Cook	2
12.	Helper	2
13.	Sweeper	2
14.	Art and Craft-cum-Music Teacher (Part time)	1
15.	Gardener	1
	Total	22

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