Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 70 in Tamil Nadu Co-operative Societies Rules, 1988 70. Transaction with non-members. - [x x x] [Rule 70 was omitted by G.O. Ms. No. 82 Co-op., Food and Consumers Protection, dated the 18th April 1995.]
