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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(e) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(e)"GCVT" means the Gujarat Council for Vocational Training established by the Government of Gujarat;
(ee)"Gujarat Board" means the Gujarat Secondary and Higher Secondary School Examination Board established under section 3 of the Gujarat Secondary and Higher Secondary School Board Act, 1972 (Gujarat 18 of 1973);
(eee)"Help Centres" means the centres notified by the Admission Committee for facilitation of the candidates for off campus online admission process;
(eeee)"Industrial Training Institute (ITI)" means the training institute which provides training in technical courses and is administrated by the Directorate of Employment and Training (DET), Government of Gujarat;
(eeeee)"NCVT" means the National Council for Vocational Training established by the Government of India, Ministry of Labour (Directorate General of Resettlement and Employment) vide Resolution No.TR/E.P.-24/56,dated the 21st August,1956 and the Directorate General of Employment and Training No.DGET/12/21/80-TC dated the 30th September,1981";