Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Telangana - Subsection Section 46(2) in Telangana State Electrical Licensing Regulations, 2018 (2)The Contractor shall keep copies of the commencement reports and completion-cum-test reports and make them available to the Secretary or his representatives.
