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State of Telangana - Section

Section 46 in Telangana State Electrical Licensing Regulations, 2018

46. Work Reports.

(1)The Contractor shall submit the following report in respect of each work undertaken by him to the Secretary and to any concerned officers he may direct -
(a)Work commencement report in the Form 'W.R.I' immediately before Commencement of work.
(b)Work completion-cum-test report in the Form W.R.II; duly filled in by the Supervisor/ Wireman as the case may be in his own hand and signed by the Supervisor/Wireman as the case may be and the Contractor.
(2)The Contractor shall keep copies of the commencement reports and completion-cum-test reports and make them available to the Secretary or his representatives.