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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)The minimum rise and minimum breadth of tread of staircases shall be as follows :-Table 6: Specifications of Staircases
Types Maximum rise Minimum tread of obstruction
Domestic buildings 175 mm 225 mm
Public buildings 150 mm 275 mm
Hospital & Auditorium 150 mm 300 mm