Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in First Statutes of the University of Udaipur

(2)The Dean/Associate Dean/Director, as the case may be, shall be [the] [Added by Resolution No. 48 dated 27-10-1964 duly assented by the Chancellor on 18-11-1964.] Chairman of the Staff Council.Powers and Duties of the Authorities of the University