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State of Rajasthan - Section

Section 8 in First Statutes of the University of Udaipur

8. Constitution of the Staff Council

(1)A Staff Council shall consist of:-
(i)Dean/Associate Dean/or Director of the College or School concerned,
(ii)Heads of the Department,
(iii)College Librarian, and
(iv)Physical Instructors.
(2)The Dean/Associate Dean/Director, as the case may be, shall be [the] [Added by Resolution No. 48 dated 27-10-1964 duly assented by the Chancellor on 18-11-1964.] Chairman of the Staff Council.Powers and Duties of the Authorities of the University