Himachal Pradesh High Court
Shri Raksha Pal Kaundal vs . State Of H.P. & Others. on 30 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Shri Raksha Pal Kaundal vs. State of H.P. & others.
CWP No.4465 of 2021 .
30.09.2022. Present: Mr. J.L. Bhardwaj, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Rajesh Kumar Parmar, Advocate, for respondent Nos. 6 to 10.
Learned counsel for respondent Nos. 6 to 10 states that his clients have approached the Hon'ble Supreme Court by filing SLP.
In this view of the matter, we deem it appropriate to adjourn the case. Ordered accordingly.
List on 21.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 30th September, 2022.
(krt) ::: Downloaded on - 30/09/2022 20:10:06 :::CIS