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Himachal Pradesh High Court

Raksha Pal Kaundal vs . State Of H.P. And Ors. on 20 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Raksha Pal Kaundal Vs. State of H.P. and Ors.

CWP No.4465 of 2021 .

20.6.2022 Present: Mr. J.L. Bhardwaj, Advocate for the petitioner.

. Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr.Addl,A.G., Mr.Shiv Pal Manhans, Additional Advocate General, Mr. Vinod Thakur, Additional Advocate General, Mr. Bhupindter Thakur and Mr. Yudhvir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Mr. Rajesh Kumar Parmar, Advocate, for respondents No.6 to 10.

Mr. Rajesh Kumar Parmar, Advocate states that in three days, his client would be depositing a sum of Rs.5 lacs in the Registry of this Court. His statement is taken on record.

List on 27.6.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 20.6.2022 (mamta/raman) ::: Downloaded on - 22/06/2022 20:03:23 :::CIS