Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 8 in Kaloji Narayana Rao University of Health Sciences Act, 1986

8. Transfer of affiliation of certain colleges and institutions to the University.

- [(1) Notwithstanding anything in Dr.N.T.R University of Health Sciences Act, 1986 all the colleges and institutions affiliated to and located in Telangana State shall, on and from the appointed day i.e. 27/9/2014 be dis-affiliated from the said University and thereupon they shall be deemed to have been affiliated to the University.
(2)Notwithstanding the dis-affiliation of the colleges under sub-section (1) from Dr.N.T.R. University of Health Sciences, University may request Dr.N.T.R. University of Health Sciences for the conduct of the examinations and the declarations of results so far as they relate to the current academic year and it may also request for necessary action in the interest of students to meet any contingency that might arise, as a result of the dis-affiliation under sub-section (1).] [Substituted by G.O.Ms.No.20, HM&FW (C.I) Department, dated 26.09.2014.]