Section 8(2) in Kaloji Narayana Rao University of Health Sciences Act, 1986
(2)Notwithstanding the dis-affiliation of the colleges under sub-section (1) from Dr.N.T.R. University of Health Sciences, University may request Dr.N.T.R. University of Health Sciences for the conduct of the examinations and the declarations of results so far as they relate to the current academic year and it may also request for necessary action in the interest of students to meet any contingency that might arise, as a result of the dis-affiliation under sub-section (1).] [Substituted by G.O.Ms.No.20, HM&FW (C.I) Department, dated 26.09.2014.]
