Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] NCT Delhi - Subsection Section 40(3) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012 (3)Every member of the Service shall pass such tests or examinations and withinsuch time as the High Court may, from time to time specify.
