Section 30(2) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(2)The Market Committee may make bye-laws for regulating the appointment, pay, leave, leave allowances, pensions, gratuities, contribution to provident fund and other conditions of service of officers and servants appointed under sub-section (1) and for providing for the delegation of powers, duties and functions to them.
