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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(1)Recruitment to various posts included in the Service after the commencement of these Rules shall be made by the following methods in proportion as indicated in Columns 3 and 4 of the Schedule appended to these Rules:-
(a)By direct recruitment in accordance with the procedure laid down in Part IV of these Rules:
Provided that post of Assistant Project Officer (DCWRA)/Child Development Project Officer (CDPO) and Assistant Child Development Project Officer (ACDPO) shall be filled in accordance with the provisions of Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examination) Rules, 1962.
(b)By promotion in accordance with the procedure laid down in Part-V of these Rules; and
(c)By Special selection through screening of persons belonging to other Services/cadres and working on any post included in the Schedule in accordance with the procedure prescribed in Rule 30 of these Rules.