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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(c) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(c)By Special selection through screening of persons belonging to other Services/cadres and working on any post included in the Schedule in accordance with the procedure prescribed in Rule 30 of these Rules.