Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Goa - Subsection Section 53(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (6)The Camp Officer and the Custodians of the Board shall be responsible for the safe custody of the answer books under overall supervision of the Observer.
