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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(d) in The Assam State Electricity Board Engineering Service Regulations, 1973

(d)The selection of candidates. The Selection Committee will prepare a list of candidates approximately twice the number of vacancies for direct recruitment in order of merit. The list of candidates forwarded by the Selection Committee shall be treated as the Waiting List which will remain valid for a period not exceeding 12 months from the date of selection.