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[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(3)(f) in The Dedicated Freight Corridor Railway General Rules, 2018

(f)in case axle counter fails due to damage of axle counter equipment, cable etc. especially during working of material train, track maintenance machines, resetting of axle counter will not restore normal functioning of axle counter. In such cases, signal maintenance staff will have to attend and rectify the damaged equipment, cable etc. before normal functioning of axle counters is restored.