Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(2)The Director shall, in filling vacancies in post and services either by direct recruitment or by promotion under the Institute, make such reservation in favour of candidates belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes or other categories of persons, as may be made by the Central Government from time to time in filling vacancies in posts and services under the Central Government.